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Pawan Kumar vs Union Of India And 4 Others
2016 Latest Caselaw 1252 ALL

Citation : 2016 Latest Caselaw 1252 ALL
Judgement Date : 4 April, 2016

Allahabad High Court
Pawan Kumar vs Union Of India And 4 Others on 4 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14688 of 2016
 

 
Petitioner :- Pawan Kumar
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Nipun Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Ravi Prakash Singh has put in appearance on behalf of respondents.

Put up this case as supplementary fresh on 11.04.2016.

Order Date :- 4.4.2016

AU

 

 

 
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