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Nisar Ahmad @ Ganthe And 6 Ors. vs Rameshwar Dayal
2016 Latest Caselaw 1243 ALL

Citation : 2016 Latest Caselaw 1243 ALL
Judgement Date : 4 April, 2016

Allahabad High Court
Nisar Ahmad @ Ganthe And 6 Ors. vs Rameshwar Dayal on 4 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 104 of 2016
 

 
Appellant :- Nisar Ahmad @ Ganthe And 6 Ors.
 
Respondent :- Rameshwar Dayal
 
Counsel for Appellant :- Ramanuj Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of learned counsel for the appellants.

List this case on 6th July, 2016 for hearing on the point of admission of second appeal.

Order Date :- 4.4.2016

Sanjeev

 

 

 
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