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Mohd. Afzal And Others vs Smt. Mukhtiyari Alias Akhtari
2016 Latest Caselaw 1241 ALL

Citation : 2016 Latest Caselaw 1241 ALL
Judgement Date : 4 April, 2016

Allahabad High Court
Mohd. Afzal And Others vs Smt. Mukhtiyari Alias Akhtari on 4 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 23 of 2003
 

 
Appellant :- Mohd. Afzal And Others
 
Respondent :- Smt. Mukhtiyari Alias Akhtari
 
Counsel for Appellant :- K.R.Sirohi,D.S.Bohra,S.K.Gupta,Taha Bin Islam,U.K. Saxena,V.K.Saxena,V.S.Saxena
 
Counsel for Respondent :- H.O.K.Srivastava,Komal Mehrotra,Nigamendra Shukla,V.K.Jaiswal
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.4.2016

Sanjeev

 

 

 
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