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Amar Singh vs Ranpal Singh And Others
2016 Latest Caselaw 1237 ALL

Citation : 2016 Latest Caselaw 1237 ALL
Judgement Date : 4 April, 2016

Allahabad High Court
Amar Singh vs Ranpal Singh And Others on 4 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 14 of 2013
 

 
Revisionist :- Amar Singh
 
Opposite Party :- Ranpal Singh And Others
 
Counsel for Revisionist :- Yogendra Kumar Srivastava,Deepak Kumar Kulshrestha
 
Counsel for Opposite Party :- Adil Jamal,Harish Chandra,Jamal Ali,Nisheeth Yadav,Raj Kumar
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.4.2016

Sanjeev

 

 

 
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