Shri Hari Om Sharma vs Smt. Bhagwan Devi & Others
2016 Latest Caselaw 1236 ALL

Citation : 2016 Latest Caselaw 1236 ALL
Judgement Date : 4 April, 2016

Allahabad High Court

Shri Hari Om Sharma vs Smt. Bhagwan Devi & Others on 4 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 229 of 2003
 

 
Appellant :- Shri Hari Om Sharma
 
Respondent :- Smt. Bhagwan Devi & Others
 
Counsel for Appellant :- M.A. Qadeer,Shamim Ahmad
 
Counsel for Respondent :- Pradeep Saxena,Amrendra Nath Singh,Anil Malik,B. Malik,Rajiv Kumar Misra,V.K. Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.4.2016

Sanjeev

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