Abhishek Singh vs State Of U.P.
2016 Latest Caselaw 1232 ALL

Citation : 2016 Latest Caselaw 1232 ALL
Judgement Date : 4 April, 2016

Allahabad High Court

Abhishek Singh vs State Of U.P. on 4 April, 2016

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9999 of 2016
 

 
Applicant :- Abhishek Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Muktesh Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

This is the second bail application filed on behalf of the applicant.

Let this bail application be listed in the next cause list before the appropriate Court along with the record of first bail application.

Order Date :- 4.4.2016

Anand

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