Ram Kishun & Another vs Board Of Revenue U.P. At Allahabad ...
2016 Latest Caselaw 1221 ALL

Citation : 2016 Latest Caselaw 1221 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Ram Kishun & Another vs Board Of Revenue U.P. At Allahabad ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 67709 of 2006
 

 
Petitioner :- Ram Kishun & Another
 
Respondent :- Board Of Revenue U.P. At Allahabad At Lucknow & Others
 
Counsel for Petitioner :- Gokaran Singh,Suresh Chandra Varma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Gokaran Singh, learned counsel for petitioners.

Order Date :- 1.4.2016

Pravin

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