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Lalta Prasad vs State Of U.P. And 6 Others
2016 Latest Caselaw 1214 ALL

Citation : 2016 Latest Caselaw 1214 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Lalta Prasad vs State Of U.P. And 6 Others on 1 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6802 of 2016
 

 
Petitioner :- Lalta Prasad
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Yogendra Singh Bohra,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Hemendra Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Two weeks further time is granted to file counter affidavit.

List this case in the week commencing 25.04.2016.

The interim order is extended till the next date of listing.

Order Date :- 1.4.2016

AU

 

 

 
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