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Ramesh Chandra & Ors. vs State Of U.P. & Others
2016 Latest Caselaw 1213 ALL

Citation : 2016 Latest Caselaw 1213 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Ramesh Chandra & Ors. vs State Of U.P. & Others on 1 April, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Delay Condonation Application No. 237993 of 2014
 
In
 
Case :- WRIT - C No. - 52445 of 2009
 
Petitioner :- Ramesh Chandra & Ors.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rakesh Kumar Mathur,Kamlesh Kr. Tripathi
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Sudhir Agarwal,J.

1. This is an application seeking condonation of delay in filing restoration application.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 1.4.2016

Pravin

Civil Misc. Restoration Application No. 237994 of 2014

In

Case :- WRIT - C No. - 52445 of 2009

Petitioner :- Ramesh Chandra & Ors.

Respondent :- State Of U.P. & Others

Counsel for Petitioner :- Rakesh Kumar Mathur,Kamlesh Kr. Tripathi

Counsel for Respondent :- C.S.C.,D.D. Chauhan

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing restoration application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.

Order Date :- 1.4.2016

Pravin

 

 

 
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