Raj Gramodhyog Sansthan And ... vs Assistant Registrar, Firms ...
2016 Latest Caselaw 1209 ALL

Citation : 2016 Latest Caselaw 1209 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Raj Gramodhyog Sansthan And ... vs Assistant Registrar, Firms ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Restoration Application No. 191303 of 2014
 
In
 
Case :- WRIT - C No. - 18808 of 2013
 
Petitioner :- Raj Gramodhyog Sansthan And Another
 
Respondent :- Assistant Registrar, Firms Societies & Chits And 5 Others
 
Counsel for Petitioner :- Ashish Kumar Singh,Ajay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Amit Daga,Anil Kumar Srivastava,Sumit Daga
 

 
Hon'ble Sudhir Agarwal,J.

1. This is an application seeking restoration of writ petition after recall of order dated 23.05.2014 whereby writ petition was dismissed for want of prosecution, though in absence of learned counsel for petitioners.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 1.4.2016

Pravin

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