Smt. Kiran Devi vs State Of U.P. And 4 Ors
2016 Latest Caselaw 1206 ALL

Citation : 2016 Latest Caselaw 1206 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Smt. Kiran Devi vs State Of U.P. And 4 Ors on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11297 of 2016
 

 
Petitioner :- Smt. Kiran Devi
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Vinod Kumar Dwivedi,Vineeta Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Two months and no more time is granted to learned Standing Counsel to file counter affidavit.

List this case in the week commencing 11.07.2016.

Order Date :- 1.4.2016

Download the LatestLaws.com Mobile App