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Pramod Kumar Rana vs State Of U.P. And 4 Others
2016 Latest Caselaw 1202 ALL

Citation : 2016 Latest Caselaw 1202 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Pramod Kumar Rana vs State Of U.P. And 4 Others on 1 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 7175 of 2016
 

 
Petitioner :- Pramod Kumar Rana
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kashi Naresh Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Six weeks and no more time is granted to the learned Standing Counsel to file counter affidavit.

It is made clear that in case counter affidavit is not filed by the next date, the matter will be viewed seriously as the matter relates to the post retiral benefits.

Order Date :- 1.4.2016

AU

 

 

 
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