Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nitin Shakya vs State Of U.P. And 2 Others
2016 Latest Caselaw 1201 ALL

Citation : 2016 Latest Caselaw 1201 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Nitin Shakya vs State Of U.P. And 2 Others on 1 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6811 of 2016
 

 
Petitioner :- Nitin Shakya
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rakesh Pande,Swatantra Kumar
 
Counsel for Respondent :- C.S.C.,S.K. Chaudhary
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Six weeks further time is granted to file counter affidavit.

List after expiry of the aforesaid period.

Order Date :- 1.4.2016

AU

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter