Ram Chandra vs State Of U.P. And 3 Others
2016 Latest Caselaw 1182 ALL

Citation : 2016 Latest Caselaw 1182 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Ram Chandra vs State Of U.P. And 3 Others on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 2810 of 2016
 

 
Petitioner :- Ram Chandra
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kapoor Chandra Vishwakarm
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has received the instruction.

As prayed by him, four weeks time is granted to file counter affidavit.

List this case in the week commencing 11.07.2016.

Order Date :- 1.4.2016

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