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Dal Chand vs Jagan
2016 Latest Caselaw 1179 ALL

Citation : 2016 Latest Caselaw 1179 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Dal Chand vs Jagan on 1 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 297 of 2013
 

 
Appellant :- Dal Chand
 
Respondent :- Jagan
 
Counsel for Appellant :- V.S. Saxena,V.S. Kushwaha,V.S. Sharma
 
Counsel for Respondent :- S.K. Maurya,Rahul Sahai
 

 
Hon'ble Pramod Kumar Srivastava,J. 

List this case in the next cause list.

Order Date :- 1.4.2016

Sanjeev

 

 

 
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