Shyam Lal And 3 Ors. vs Shyam Dulari Devi And 4 Ors.
2016 Latest Caselaw 1177 ALL

Citation : 2016 Latest Caselaw 1177 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Shyam Lal And 3 Ors. vs Shyam Dulari Devi And 4 Ors. on 1 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 194 of 2016
 

 
Appellant :- Shyam Lal And 3 Ors.
 
Respondent :- Shyam Dulari Devi And 4 Ors.
 
Counsel for Appellant :- Raj Kumar Kesari
 
Counsel for Respondent :- Surendra Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned for the day on the request of learned counsel for the appellants.

List this case on 17th May, 2016.

Order Date :- 1.4.2016

Sanjeev

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