Niyaz Ahmad & Others vs Board Of Revenue Allahabad Camp At ...
2016 Latest Caselaw 1168 ALL

Citation : 2016 Latest Caselaw 1168 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Niyaz Ahmad & Others vs Board Of Revenue Allahabad Camp At ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 69919 of 2006
 

 
Petitioner :- Niyaz Ahmad & Others
 
Respondent :- Board Of Revenue Allahabad Camp At Meerut & Others
 
Counsel for Petitioner :- Nalin Kumar Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Nalin Kumar Sharma, learned counsel for petitioners.

Order Date :- 1.4.2016

Pravin

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