Dubey Singh vs The Dy. Director Of ...
2016 Latest Caselaw 1155 ALL

Citation : 2016 Latest Caselaw 1155 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Dubey Singh vs The Dy. Director Of ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 51876 of 2006
 

 
Petitioner :- Dubey Singh
 
Respondent :- The Dy. Director Of Consolidation, Ghaziabad & Others
 
Counsel for Petitioner :- Anupam Kulshrestha,Hari Om Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

1. Let fresh steps be taken for service upon respondent no.4 by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9 (3) C.P.C. returnable at an early date.

2. Steps be taken within a week.

Order Date :- 1.4.2016

Pravin

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