Citation : 2016 Latest Caselaw 1152 ALL
Judgement Date : 1 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - B No. - 68825 of 2006 Petitioner :- Sharda Nand Ram Respondent :- Dy. Director Of Consolidation, Ballia & Others Counsel for Petitioner :- C.M. Rai Counsel for Respondent :- C.S.C.,Jitendra Kumar Yadav,Sanjai Singh Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri C.M. Rai, learned counsel for petitioner.
Order Date :- 1.4.2016
Pravin
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