Badri Prasad Mishra vs Sri Om Prakash Mishra,D.I.O.S.,& ...
2015 Latest Caselaw 2835 ALL

Citation : 2015 Latest Caselaw 2835 ALL
Judgement Date : 30 September, 2015

Allahabad High Court

Badri Prasad Mishra vs Sri Om Prakash Mishra,D.I.O.S.,& ... on 30 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2669 of 2010
 

 
Applicant :- Badri Prasad Mishra
 
Opposite Party :- Sri Om Prakash Mishra,D.I.O.S.,& Another
 
Counsel for Applicant :- Alok Kumar Tripathi
 
Counsel for Opposite Party :- C S C,C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counter affidavit filed by opposite party no.5 is taken on record.

Petitioner may file rejoinder affidavit within a week.

List after after four weeks.

Order Date :- 30.9.2015

MH/-

Download the LatestLaws.com Mobile App