Vishnu Dutta And Ors. [ U/A 227 ] vs Prescribed Authority/Civil ...
2015 Latest Caselaw 2834 ALL

Citation : 2015 Latest Caselaw 2834 ALL
Judgement Date : 30 September, 2015

Allahabad High Court

Vishnu Dutta And Ors. [ U/A 227 ] vs Prescribed Authority/Civil ... on 30 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 80 of 2015
 

 
Petitioner :- Vishnu Dutta And Ors. [ U/A 227 ]
 
Respondent :- Prescribed Authority/Civil Judge (Sr.Dn.) L.Kheri And Ors.
 
Counsel for Petitioner :- T.N.Tiwari
 
Counsel for Respondent :- Shashank Singh, Shishir Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shishir chandra, who has put in appearance on behalf of opposite party no.2 is allowed two days time to file reply, if any.

List this case on 6.10.2015.

Order Date :- 30.9.2015

MH/-

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