Ram Kumar & Others vs State Of U.P. & Others
2015 Latest Caselaw 2831 ALL

Citation : 2015 Latest Caselaw 2831 ALL
Judgement Date : 30 September, 2015

Allahabad High Court

Ram Kumar & Others vs State Of U.P. & Others on 30 September, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 32141 of 2010
 

 
Petitioner :- Ram Kumar & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioners has marked this matter as surviving.

Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 30.9.2015

Arun K. Singh

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