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Sharad Kumar Chaubey S/O Late ... vs State Of U.P. & Others
2015 Latest Caselaw 2830 ALL

Citation : 2015 Latest Caselaw 2830 ALL
Judgement Date : 30 September, 2015

Allahabad High Court
Sharad Kumar Chaubey S/O Late ... vs State Of U.P. & Others on 30 September, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 6681 of 2009
 

 
Petitioner :- Sharad Kumar Chaubey S/O Late Vijay Nath Chaubey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- M.P. Gupta,Avanish Kr.Srivastava,R.K.Gupta,R.S.Singh,S.K.Singh,S.K.Srivastava,Surya Kr.Srivastava
 
Counsel for Respondent :- C.S.C.,A.K.Singh
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (Without Objection)". Learned counsel for the petitioner has marked this matter as surviving.

Accordingly and on his request, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 30.9.2015

Arun K. Singh

 

 

 
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