Ram Pal vs Cane Comissioner U.P.17 New Beery ...
2015 Latest Caselaw 2783 ALL

Citation : 2015 Latest Caselaw 2783 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Ram Pal vs Cane Comissioner U.P.17 New Beery ... on 29 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5703 of 2015
 

 
Petitioner :- Ram Pal
 
Respondent :- Cane Comissioner U.P.17 New Beery Road Dalibagh Lko.& Anr.
 
Counsel for Petitioner :- Suresh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, two days' time is allowed for filing supplementary affidavit.

List thereafter.

Order Date :- 29.9.2015

MH/-

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