Arun Kumar Bajpai And Another vs State Of U.P.Thru ...
2015 Latest Caselaw 2782 ALL

Citation : 2015 Latest Caselaw 2782 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Arun Kumar Bajpai And Another vs State Of U.P.Thru ... on 29 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5698 of 2015
 

 
Petitioner :- Arun Kumar Bajpai And Another
 
Respondent :- State Of U.P.Thru Prin.Secy.Rural Engineering Deptt.& Ors.
 
Counsel for Petitioner :- Devendra Mohan Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of respondents has been accepted by the Chief Standing Counsel.

Standing Counsel is allowed a week's time to seek instructions.

List immediately thereafter.

Order Date :- 29.9.2015

MH/-

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