Girija Shankar Bajpai vs State Of U.P. And 3 Others
2015 Latest Caselaw 2779 ALL

Citation : 2015 Latest Caselaw 2779 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Girija Shankar Bajpai vs State Of U.P. And 3 Others on 29 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 55223 of 2015
 

 
Petitioner :- Girija Shankar Bajpai
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Suresh Chandra Pandey
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioner states that he wants to withdraw the writ petition.

Accordingly the writ petition is dismissed as withdrawn.

Order Date :- 29.9.2015

Ashish Pd.

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