Hasmat Miyan vs State Of U.P. And 2 Others
2015 Latest Caselaw 2776 ALL

Citation : 2015 Latest Caselaw 2776 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Hasmat Miyan vs State Of U.P. And 2 Others on 29 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 55084 of 2015
 

 
Petitioner :- Hasmat Miyan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Singh,Amrendra Nath Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Nobody is present even in the revised call of the cause list.

However, in the facts of the present case, we provide that the respondent no.2, Senior Superintendent of Police, Allahabad shall ensure that all attempts are made for search of the missing child.

The writ petition is disposed of.

Order Date :- 29.9.2015

Ashish Pd.

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