Cce Kanpur vs M/S Balmer Lawrie & Co. Ltd.
2015 Latest Caselaw 2772 ALL

Citation : 2015 Latest Caselaw 2772 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Cce Kanpur vs M/S Balmer Lawrie & Co. Ltd. on 29 September, 2015

Bench: Tarun Agarwala, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CENTRAL EXCISE REFERENCE No. - 1 of 2011
 

 
Applicant :- Cce Kanpur
 
Opposite Party :- M/S Balmer Lawrie & Co. Ltd.
 
Counsel for Applicant :- C.S.C
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

Disposed of.

For orders, see order of date passed in Central Excise Reference No.23 of 2002.

Order Date :- 29.9.2015

Bhaskar

(Surya Prakash Kesarwani, J.) (Tarun Agarwala, J.)

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