Uttam vs State Of U.P.
2015 Latest Caselaw 2770 ALL

Citation : 2015 Latest Caselaw 2770 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Uttam vs State Of U.P. on 29 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31692 of 2015
 
Applicant :- Uttam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dalvir Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Listing Application No. 338229 of 2015

Heard Sri Dalvir Singh, learned counsel for the applicant, and Sri Manish Deo, learned A.G.A. appearing for the State, and perused the record.

Learned counsel for the applicant submits that applicant is suffering from cancer disease, due to which he has comply the order dated 01.05.2014 passed by this Court.

List the matter on 07.10.2015.

Order Date :- 29.9.2015

VKG

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