Devraj Singh And 2 Ors. vs State Of U.P. And Another
2015 Latest Caselaw 2767 ALL

Citation : 2015 Latest Caselaw 2767 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Devraj Singh And 2 Ors. vs State Of U.P. And Another on 29 September, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 
Case :- APPLICATION U/S 482 No. - 26845 of 2015
 
Applicant :- Devraj Singh And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anand Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 340019 of 2015.

Heard Sri Anand Kumar Srivastava, learned Counsel for the applicants and Sri Ripusudan Yadav, learned AGA appearing for the State and perused the record.

The prayer made in the correction application is defective one, therefore it is accordingly dismissed, with liberty to the learned counsel for the applicants to file a fresh correction application.

Order Date :- 29.9.2015

VKG

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