Archana vs State Of U.P. And Others
2015 Latest Caselaw 2754 ALL

Citation : 2015 Latest Caselaw 2754 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Archana vs State Of U.P. And Others on 28 September, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 66146 of 2006
 

 
Petitioner :- Archana
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- C.S.C.,H.P. Singh,R.C. Srivastava
 

 
Hon'ble Yashwant Varma,J.

Passed over on the illness-slip of Sri Akhilesh Kumar Sharma, learned counsel for the petitioner.

Let this matter be listed again in the next cause list before the appropriate Court.

Order Date :- 28.9.2015

Arun K. Singh

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