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Smt. Kaushalya Gaur vs Shri Sambhu Nath Director Bal ...
2015 Latest Caselaw 2752 ALL

Citation : 2015 Latest Caselaw 2752 ALL
Judgement Date : 28 September, 2015

Allahabad High Court
Smt. Kaushalya Gaur vs Shri Sambhu Nath Director Bal ... on 28 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2691 of 2012
 

 
Applicant :- Smt. Kaushalya Gaur
 
Opposite Party :- Shri Sambhu Nath Director Bal Vikas Sewa & Pustahar U.P.
 
Counsel for Applicant :- S.C. Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

An application for impleadment has been filed for impleading Sri Anand Kumar Singh, Director Bal Vikas Sewa Avam Pustahar, Lucknow,  as one of the respondents in the instant contempt petition.

Counsel for the applicant has failed to show as to when the copy of the order of writ court has been served on the aforesaid officer. In view of the above, the application is rejected. However, liberty is granted to move fresh application after serving the copy of the writ court on the new incumbent.

Order Date :- 28.9.2015

MH/-

 

 

 
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