Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manoj Chauhan vs State Of U.P.
2015 Latest Caselaw 2748 ALL

Citation : 2015 Latest Caselaw 2748 ALL
Judgement Date : 28 September, 2015

Allahabad High Court
Manoj Chauhan vs State Of U.P. on 28 September, 2015
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 3583 of 2015
 

 
Appellant :- Manoj Chauhan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashish Kumar Gupta
 
Counsel for Respondent :- Govt.Advocate,Sanjay Kumar Singh
 

 
Hon'ble Vipin Sinha,J.

Put up this matter, day after tomorrow before appropriate Court.

Order Date :- 28.9.2015

Ishan

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter