Anil Kumar vs State Of U.P. And Others
2015 Latest Caselaw 2747 ALL

Citation : 2015 Latest Caselaw 2747 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Anil Kumar vs State Of U.P. And Others on 28 September, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 61639 of 2006
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sunil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Anil Tiwari,K.Shahi,Sanjay K Singh
 

 
Hon'ble Yashwant Varma, J.

Rejoinder Affidavit filed today is taken on record.

On the joint request of parties, this petition shall stand passed over today to be listed again in the next cause list before the appropriate Court.

The office to print the name of Sri S.K. Verma as counsel appearing for the respondents when this matter is listed next.

Sri Sanjay Singh, who has been served a copy of this petition and stated to be appearing for the respondent No. 6, may also file his reply in the meanwhile.

Order Date :- 28.9.2015

Arun K. Singh

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