Amar Saxena vs Dr. Greesh Chandra Ram Jaiswal & ...
2015 Latest Caselaw 2743 ALL

Citation : 2015 Latest Caselaw 2743 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Amar Saxena vs Dr. Greesh Chandra Ram Jaiswal & ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1998 of 2015
 

 
Applicant :- Amar Saxena
 
Opposite Party :- Dr. Greesh Chandra Ram Jaiswal & Ors.
 
Counsel for Applicant :- Vinod Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request made on behalf of petitioner's Counsel, the case is adjourned.

List in the next week.

Order Date :- 28.9.2015

MH/-

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