Daya Ram vs Dr. Ajya Kumar Pandey, Dir. U.P. ...
2015 Latest Caselaw 2742 ALL

Citation : 2015 Latest Caselaw 2742 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Daya Ram vs Dr. Ajya Kumar Pandey, Dir. U.P. ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1689 of 2015
 

 
Applicant :- Daya Ram
 
Opposite Party :- Dr. Ajya Kumar Pandey, Dir. U.P. Sangrahalaya Nidesalaya & A
 
Counsel for Applicant :- P.K. Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

An application for deferment of hearing has been filed on behalf of opposite party no.1.

A short counter affidavit has been filed by the opposite party no.2 whereas petitioner has filed rejoinder affidavit.

All the aforesaid affidavits are taken on record.

List this case after four weeks.

Order Date :- 28.9.2015

MH/-

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