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Prem Chandra Shukla & Ors. vs Sri Jagat Raj, District ...
2015 Latest Caselaw 2738 ALL

Citation : 2015 Latest Caselaw 2738 ALL
Judgement Date : 28 September, 2015

Allahabad High Court
Prem Chandra Shukla & Ors. vs Sri Jagat Raj, District ... on 28 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1009 of 2015
 

 
Applicant :- Prem Chandra Shukla & Ors.
 
Opposite Party :- Sri Jagat Raj, District Magistrate, Amethi & Another
 
Counsel for Applicant :- S.K. Verma
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Petitioner has moved the instant application for a direction to the respondent-contemnor to make full compliance of the order dated 9.4.2015.

According to the petitioner, as per pay fixation chart prepared by the opposite parties, salary of August, 2015 has been paid to the applicants but arrears of salary has not been paid till date.

List on 12.10.2015.

In the meantime, Standing Counsel shall seek instructions in the matter.

Order Date :- 28.9.2015

MH/-

 

 

 
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