Devendra vs State Of U.P.
2015 Latest Caselaw 2737 ALL

Citation : 2015 Latest Caselaw 2737 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Devendra vs State Of U.P. on 28 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 4212 of 2015
 

 
Appellant :- Devendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Dwivedi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

Put up this matter day after tomorrow before appropriate Court.

Order Date :- 28.9.2015

Ishan

Download the LatestLaws.com Mobile App