Smt. Mudrika Mishra vs State Of U.P. & Others
2015 Latest Caselaw 2736 ALL

Citation : 2015 Latest Caselaw 2736 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Smt. Mudrika Mishra vs State Of U.P. & Others on 28 September, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 33393 of 2009
 

 
Petitioner :- Smt. Mudrika Mishra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arun Kumar Mishra,Prabhakar Awasthi,S.K. Chaubey,S.K. Garg,S.K. Pandey,S.K. Singh,S.P.Pandey
 
Counsel for Respondent :- C.S.C.,Avadhesh Pratap Singh,M.K.Upadhyay,Mrigraj Singh,N.P. Singh,Pankaj Roy,S.K.Misra,S.P.S. Singh,S.P.Srivastava,V.P. Singh
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 28.9.2015

Arun K. Singh

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