Awadhesh Kumar And Ors. vs Onkar Nath And Another
2015 Latest Caselaw 2733 ALL

Citation : 2015 Latest Caselaw 2733 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Awadhesh Kumar And Ors. vs Onkar Nath And Another on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1598 of 2015
 

 
Applicant :- Awadhesh Kumar And Ors.
 
Opposite Party :- Onkar Nath And Another
 
Counsel for Applicant :- M.A.Siddiqui
 
Counsel for Opposite Party :- Vijayendra Prakash Tripat,Vijendra P Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counter affidavits have been filed by the respondent no.1 and 2. Reply, if any, may be filed within two weeks.

List again on 29.10.2015. Opposite party no.1 and 2 shall appear again on the date fixed.

Order Date :- 28.9.2015

MH/-

Download the LatestLaws.com Mobile App