Manoj Kumar Yadav vs State Of U.P. And Anr.
2015 Latest Caselaw 2732 ALL

Citation : 2015 Latest Caselaw 2732 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Manoj Kumar Yadav vs State Of U.P. And Anr. on 28 September, 2015

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 4686 of 2015
 

 
Applicant :- Manoj Kumar Yadav
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Alok Kirti Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Aditya Nath Mittal,J.

Learned counsel for the petitioner prays for and is permitted to withdraw the petition with liberty to file revision.

The petition is dismissed as withdrawn with liberty as aforesaid.

Certified copies be returned as per rules.

Order Date :- 28.9.2015

VNP/-

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