Alok Sharma vs Sri Anand Lal Banerji Presently ...
2015 Latest Caselaw 2729 ALL

Citation : 2015 Latest Caselaw 2729 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Alok Sharma vs Sri Anand Lal Banerji Presently ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1575 of 2014
 

 
Applicant :- Alok Sharma
 
Opposite Party :- Sri Anand Lal Banerji Presently Functioning As Director &Ors
 
Counsel for Applicant :- Dr. L.P. Misra,Abhishek Misrs
 
Counsel for Opposite Party :- C S C,I P Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

An affidavit of compliance has been filed by the opposite party.

Learned Counsel for the petitioner after seeing the affidavit, states that alleged compliance is a sham compliance.

As prayed three days time is allowed for filing objection/reply.

List this case on 5.10.2015.

Order Date :- 28.9.2015

MH/-

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