Om Prakash Srivastava vs State Of U.P. And 6 Others
2015 Latest Caselaw 2728 ALL

Citation : 2015 Latest Caselaw 2728 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Om Prakash Srivastava vs State Of U.P. And 6 Others on 28 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 54716 of 2015
 

 
Petitioner :- Om Prakash Srivastava
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Jitendra Kumar
 
Counsel for Respondent :- C.S.C.,Shri Nisheeth Yadav
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Heard learned counsel for the parties.

It is stated on behalf of the petitioner that encroachment from the sanitary lane has been removed by the Nagar Nigam but the Malwa is still lying there.

We direct the authority concerned to remove the Malwa also within reasonable time.

The writ petition is disposed of.

Order Date :- 28.9.2015

Ashish Pd.

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