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Ram Prasad Yadav vs State Of U.P. Thru' Prin. Secry., ...
2015 Latest Caselaw 2727 ALL

Citation : 2015 Latest Caselaw 2727 ALL
Judgement Date : 28 September, 2015

Allahabad High Court
Ram Prasad Yadav vs State Of U.P. Thru' Prin. Secry., ... on 28 September, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 69495 of 2006
 

 
Petitioner :- Ram Prasad Yadav
 
Respondent :- State Of U.P. Thru' Prin. Secry., Panchayat And Others
 
Counsel for Petitioner :- Devendra Dahma,Dr.G.S.D.Mishra,H.N.Pandey,Saroj Kumar Singh
 
Counsel for Respondent :- C.S.C.,J.P. Singh
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner has not responded even in the revised call. Sri J.P. Singh has appeared for the contesting respondent.

This matter shall stand passed over for today to be listed again in the next cause list before the appropriate Court.

Order Date :- 28.9.2015

Arun K. Singh

 

 

 
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