Gyanendra Kumar vs State Of U.P. And Others
2015 Latest Caselaw 2726 ALL

Citation : 2015 Latest Caselaw 2726 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Gyanendra Kumar vs State Of U.P. And Others on 28 September, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 65724 of 2006
 

 
Petitioner :- Gyanendra Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sharad Srivastava
 
Counsel for Respondent :- C.S.C.,B.N.Mishra
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner prays for some time to study the matter further.

Accordingly and on his request, this mater shall stand adjourned today to be listed again in the next cause list before the appropriate Court.

Order Date :- 28.9.2015

Arun K. Singh

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