Rais Ahmad vs Sanjeev Kumar Singh Pres. Posted ...
2015 Latest Caselaw 2723 ALL

Citation : 2015 Latest Caselaw 2723 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Rais Ahmad vs Sanjeev Kumar Singh Pres. Posted ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1688 of 2015
 

 
Applicant :- Rais Ahmad
 
Opposite Party :- Sanjeev Kumar Singh Pres. Posted As Post Of District Basic
 
Counsel for Applicant :- A.K. Dixit
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A short counter affidavit has been filed by the respondent, which is taken on record.

Counsel for the petitioner is reported to be on sanctioned leave.

The case is adjourned. List after four weeks.

Order Date :- 28.9.2015

MH/-

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