Ramhit Alias Pappu Alias Vinod vs Sri Santosh Kumar ...
2015 Latest Caselaw 2722 ALL

Citation : 2015 Latest Caselaw 2722 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Ramhit Alias Pappu Alias Vinod vs Sri Santosh Kumar ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1594 of 2015
 

 
Applicant :- Ramhit Alias Pappu Alias Vinod
 
Opposite Party :- Sri Santosh Kumar Singh,S.H.O.P.S.Kotwali Akbarpur Distt.
 
Counsel for Applicant :- Durga Prasad Verma
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A short counter affidavit filed by the respondent is taken on record. Reply, if any, may be may be filed within two weeks'.

List on 28.10.2015. In case order is not complied in its true spirit, the opposite party will appear on the date fixed.

Order Date :- 28.9.2015

MH/-

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