State Of U.P. Thru. Prin.Secy., ... vs Kuldeep Singh (Inre 2336 S/S 2015)
2015 Latest Caselaw 2721 ALL

Citation : 2015 Latest Caselaw 2721 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

State Of U.P. Thru. Prin.Secy., ... vs Kuldeep Singh (Inre 2336 S/S 2015) on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 411 of 2015
 

 
Petitioner :- State Of U.P. Thru. Prin.Secy., Home Deptt. & 2 Others
 
Respondent :- Kuldeep Singh (Inre 2336 S/S 2015)
 
Counsel for Petitioner :- Standing Counsel
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Issue notice on the application under Section 5 of the Limitation Act .

List the review petition alonogwith Section 5 of the Limitation Act at an early date.

Order Date :- 28.9.2015

MH/-

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