Jitendra Singh & Another vs State Of U.P.
2015 Latest Caselaw 2720 ALL

Citation : 2015 Latest Caselaw 2720 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Jitendra Singh & Another vs State Of U.P. on 28 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 2714 of 2012
 

 
Appellant :- Jitendra Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gopal Misra,Amit Rana,Indrabhan Singh,Indrabhansingh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Put up this matter day after tomorrow before appropriate Bench.

Order Date :- 28.9.2015

Ishan

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