Ram Dev Yadav And Others vs Siraj Hussain, Chairman Cum ...
2015 Latest Caselaw 2718 ALL

Citation : 2015 Latest Caselaw 2718 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Ram Dev Yadav And Others vs Siraj Hussain, Chairman Cum ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 3055 of 2010
 

 
Applicant :- Ram Dev Yadav And Others
 
Opposite Party :- Siraj Hussain, Chairman Cum Manging Dir., And Others
 
Counsel for Applicant :- Anuj Kudesia
 
Counsel for Opposite Party :- Ashutosh Kr.Singh,Kamesh Gupta
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A request has been made on behalf of Sri Anuj Kudesia, Advocate that he is not available on account of some personal problems.

Accordingly, list this case on 5.10.2015.

Order Date :- 28.9.2015

MH/-

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